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Kishore S. Bhat vs Indian Banks Association on 26 August, 2019

Bench: L. Nageswara Rao, Hemant Gupta

     ITEM NO.4                              COURT NO.10                  SECTION IX

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 5513/2019

     (Arising out of impugned final judgment and order dated 06-09-
     2018 in WP No. 2796/2005 06-09-2018 in WP No. 1388/2006 passed
     by the High Court Of Judicature At Bombay)

     KISHORE S. BHAT                                                      Petitioner(s)

                                                    VERSUS

     INDIAN BANKS ASSOCIATION                                             Respondent(s)

     ( IA No.114566/2019-CONDONATION OF DELAY IN FILING and IA
     No.114568/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT and IA No.114567/2019-CONDONATION OF DELAY IN
     REFILING )

     Date : 26-08-2019 These petitions were called on for hearing
     today.

     CORAM :
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO
                             HON'BLE MR. JUSTICE HEMANT GUPTA

     For Petitioner(s)                 Mr. Chandrashekhar A. Chakalabis, Adv.
                                       Mr. Anant Hegde, Adv.
                                       Mr. S.K. Pandey, Adv.
                                       Mr. Anshul Rai, Adv.
                                       Mr. Awanish Kumar, Adv.
                                       M/S. Dharmaprabhas Law Associates, AOR

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

We see no reason to interfere with the impugned order of the High Court.

The Special Leave Petitions are, accordingly, dismissed.

Pending Application(s) stand disposed of.

(GEETA AHUJA) (SUNIL KUMAR RAJVANSHI) COURT MASTER (SH) BRANCH OFFICER