Calcutta High Court
Lal Miah And Anr. vs Nazir Khalashi And Ors. on 15 March, 1886
Equivalent citations: (1885)ILR 12CAL696
JUDGMENT
1. This case merely followed the decisions in Bhasiruddeen Bhuia v. Bahar Ali I.L.R. 11 Cal. 8 and Askar Mea v. Sabdur Mea I.L.R. 2 Cal. 137.