- This Act may be called the Bihar Home Guards Act, 1947.(2)It extends to the whole of the [State] [Substituted by A.L.O.] of Bihar.(3)The [State] [Substituted by A.L.O.] Government may, from time to time, by notification, direct that all or any of the provisions of this Act shall come into force in any local area on such date as may be specified in the notification and may likewise cancel or modify such notifications.
