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[Cites 0, Cited by 0] [Section 85(2)] [Section 85] [Entire Act]

State of Punjab - Subsection

Section 85(2)(xxi) in The Punjab Co-operative Societies Act, 1961

(xxi)the payments to be made and conditions to be complied with by members applying for loans the period for which any loans may be made and the maximum amount which may be lent, to any member ;