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[Cites 0, Cited by 0] [Section 283] [Entire Act]

Union of India - Subsection

Section 283(2) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(2)Captains shall hold Divisional Officers and Petty Officers responsible for the physical efficiency and smartness of the men of their divisions. All officers shall make themselves familiar with the system of physical training laid down in the Handbooks.