Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 112(6)] [Section 112] [Entire Act] Union of India - Subsection Section 112(6)(b) in The Aircraft Rules, 1937 (b)The Director-General may also take such action against such authorised person or Board as he may deem fit.