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[Cites 0, Cited by 0] [Section 38(14AA)] [Section 38] [Entire Act]

State of Punjab - Subsection

Section 38(14AA)(b) in The Punjab Liquor Licence Rules, 1956

(b)Such sacramental wine shall be prepared from pure, dried grapes by a process of fermentation only. No alcohol or any other ingredient shall be added in its preparation, nor shall the process of distillation be allowed in the manufacture thereof.