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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(1)(xii) in Himachal Pradesh Shops and Commercial Establishments Act, 1969

(xii)[X X X] [The definition of 'Government' omitted by A.O. 1973, effective from 25th January, 1971.]