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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Maharashtra - Subsection

Section 36(1)(f) in Maharashtra Fire Prevention and Life Safety Measures Act, 2006

(f)under section 10, sub-section (1), -
(i)carrying out the work of providing fire prevention and life safety measures, or performing such other related activities by a person other than the Licensed Agency;
(ii)giving a certificate under sub-section (3) of section 3 without there being actual compliance or maintenance of fire prevention and life safety measures and equipment;