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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

Bombay Presidency - Subsection

Section 16(1)(h) in The Bombay Provincial Municipal Corporations Act, 1949

(h)the receipt of, or agreement to receive, any gratification of the kind described in paragraph (a) as a motive or reward for doing or refraining from doing any of the acts therein specified.