Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Ramdas Athawale, Chairman And Ors vs Dr. S.P. Gaikwad And Anr on 26 October, 2018

Author: Revati Mohite Dere

Bench: Revati Mohite Dere

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 7786 OF 2018

 Ramdas Athawale, Chairman And Ors.                    ....Petitioner
              V/S
 Dr. S.p. Gaikwad And Anr.                          ....Respondent

CORAM : REVATI MOHITE DERE, J DATE : 26th October, 2018 P.C. :

Due to paucity of time the matter is adjourned for 28/11/2018 alongwith if connectd, Ad-interim relief if any to continue till then. Stand over to 28/11/2018.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 26/10/2018 ::: Downloaded on - 27/10/2018 03:46:58 :::