Bombay High Court
Ramdas Athawale, Chairman And Ors vs Dr. S.P. Gaikwad And Anr on 26 October, 2018
Author: Revati Mohite Dere
Bench: Revati Mohite Dere
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 7786 OF 2018
Ramdas Athawale, Chairman And Ors. ....Petitioner
V/S
Dr. S.p. Gaikwad And Anr. ....Respondent
CORAM : REVATI MOHITE DERE, J DATE : 26th October, 2018 P.C. :
Due to paucity of time the matter is adjourned for 28/11/2018 alongwith if connectd, Ad-interim relief if any to continue till then. Stand over to 28/11/2018.
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