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State of Uttar Pradesh - Section

Section 138 in U.P. Revenue Code Rules, 2016

138. Installment for payment of land revenue (Section 165).

- The land revenue payable for each holding shall in respect of an agricultural year become due on the first day of such year, but it may be paid in the following installments:-
(a)Fifty percent by November 15, and
(b)Fifty percent by May 1.