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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Odisha - Subsection

Section 79(7) in The Orissa Narcotic Drugs and Psychotropic Substances Rules, 1989

(7)No medicinal opium shall under any circumstance be sold or shall be allowed to be removed from the premises of the person to whom it has been issued, otherwise than as a part of manufactured medicinal preparation, and no medicinal opium shall be used for purposes other than those specified in the application.