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Supreme Court - Daily Orders

Villupuram District Central Coop Bank ... vs Union Of India on 8 August, 2017

Bench: Chief Justice, Adarsh Kumar Goel, D.Y. Chandrachud

     ITEM NO.13                          COURT NO.1               SECTION X

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

                              Writ Petition(s)(Civil) No(s).601/2017

     VILLUPURAM DISTRICT CENTRAL COOP BANK LTD.                    Petitioner(s)

                                                VERSUS

     UNION OF INDIA & ORS.                                         Respondent(s)

     (FOR    ADMISSION   and    IA   No.64239/2017-DIRECTION              and      IA
     No.64208/2017-EXEMPTION FROM FILING O.T.)

     Date : 08-08-2017 This petition was called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
                         HON'BLE DR. JUSTICE D.Y. CHANDRACHUD

     For Petitioner(s)             Mr.Aryama Sundaram, Sr.Adv.
                                   Mr.Subramonium Prasad, AAG
                                   Mr.Vinodh Kanna B., AOR
                                   Mr.A.Ari Ram, Adv.

     For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                            O R D E R

Issue notice.

Tag with WP(C)No.534 of 2017.

(SATISH KUMAR YADAV) (RENUKA SADANA) AR-CUM-PS ASST.REGISTRAR Signature Not Verified Digitally signed by SATISH KUMAR YADAV Date: 2017.08.08 16:38:03 TLT Reason: