Supreme Court - Daily Orders
Villupuram District Central Coop Bank ... vs Union Of India on 8 August, 2017
Bench: Chief Justice, Adarsh Kumar Goel, D.Y. Chandrachud
ITEM NO.13 COURT NO.1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).601/2017
VILLUPURAM DISTRICT CENTRAL COOP BANK LTD. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and IA No.64239/2017-DIRECTION and IA
No.64208/2017-EXEMPTION FROM FILING O.T.)
Date : 08-08-2017 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Mr.Aryama Sundaram, Sr.Adv.
Mr.Subramonium Prasad, AAG
Mr.Vinodh Kanna B., AOR
Mr.A.Ari Ram, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with WP(C)No.534 of 2017.
(SATISH KUMAR YADAV) (RENUKA SADANA) AR-CUM-PS ASST.REGISTRAR Signature Not Verified Digitally signed by SATISH KUMAR YADAV Date: 2017.08.08 16:38:03 TLT Reason: