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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(2) in The Orissa Medical Service (Appointment of Assistant Surgeons Validation) Act, 1993

(2)The inter se seniority of the Assistant Surgeons whose appointments are so validated under Sub-section (1) shall be determined on the basis of the total services rendered during the ad hoc period as Assistant Surgeons with or without any breaks and they shall be en block Junior to the Assistant Surgeons recruited in accordance with the Recruitment Rules.