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State of Tamilnadu - Section

Section 28 in Bye-Laws of the Tamil Nadu Medical Council

28.

The minutes of the Council, after final revision, shall be kept in order that, as soon as convenient after the Session, they may be made up in sheets and consecutively paged for the insertion in the yearly volume.IIA. For the Convening of the Meeting of the Executive Committee, for the Conduct of Business and for the Preservation of the Minutes of the Executive Committee