Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91] [Entire Act] State of Madhya Pradesh - Subsection Section 91(e) in The M.P. Factories Rules, 1962 (e)The salaries referred to in (d) above, shall be exclusive of Dearness Allowances or any other allowance which it is customary to pay to Officers of similar status employed in the factory.
