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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(c) in Tamil Nadu Municipal Engineering Subordinate Service Rules, 1970

(c)[ Appointment to category 4 of class VII-B shall be made by recruitment by transfer from the qualified persons in the Tamil Nadu Municipal Last Grade Service: [Added by SRO-A, 101/83, R.D.L.A. dated the 23rd March 1983.]