Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act] State of Mizoram - Subsection Section 21(1)(f) in Mizoram Liquor (Prohibition and Control) Act, 2014 (f)if the condition of the licence, permit or pass provided for such cancellation or suspension is violated by the holder of licence, permit or pass.