Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Telecom Regulatory Authority Of India - Section Section 10 in The Telecom Commercial Communications Customer Preference Regulations, 2010 10. Subs. by Notification No. 352-4/2011-CA (QoS) Pt., dated 5th September, 2011, for “three months” (w.e.f. 5-9-2011).
