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[Cites 0, Cited by 0] [Section 241(1)] [Section 241] [Entire Act]

State of Tamilnadu - Subsection

Section 241(1)(b) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

(b)a register of deductions for damage or loss, register of fines and register of advances in Form XIX, Form XX and Form XXI, respectively, under Schedule XIII to these rules; and