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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 67(x) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(x)report such acts either of the market committees or of the Board which are contrary to the provisions laid down under this Act, rules or bye-laws to the Government;