Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(8)] [Section 11] [Entire Act] State of Maharashtra - Subsection Section 11(8)(c) in Poona University Act, 1974 (c)take appropriate action on the same after receipt of orders of the Chancellor: