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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Haryana - Subsection

Section 21(2)(b) in Haryana District Mineral Foundation Trust Rules, 2016

(b)Persons affected by mining shall include people who have legal and occupational rights over the land being mined and also those with usufruct and traditional rights