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Union of India - Section

Section 107 in Finance Act, 2012

107. Amendment of section 276CC.

- In section 276CC of the Income-tax Act, with effect from the 1st day of July, 2012, -
(a)in clause (i), for the words "one hundred thousand rupees", the words "twenty-five hundred thousand rupees" shall be substituted;
(b)in clause (ii), for the words "three years", the words "two years" shall be substituted.