Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 146(12)] [Section 146] [Entire Act]

Union of India - Subsection

Section 146(12)(e) in The Coal Mines Regulations, 2011

(e)in every working belowground,-
(i)no machinery or equipment which is likely to emit dust in excess of permissible limit shall be operated unless it is equipped with a suitable dust-prevention and suppression device which shall be properly interlocked with the operating lever or switch and unless such device is operating efficiently;
(ii)the design, arrangement, material and condition of picks on every mechanical coal cutter Shall be such as to reduce the formation of dust to the minimum and no mechanical coal cutter Shall be operated unless suitable water sprays or jets of water are directed on the cutting edges thereof so as to damp the cuttings as they are formed;
(iii)every working face and the floor, roof and sides of every roadway or airway within 50 metres thereof shall be, unless naturally wet throughout, regularly washed down to prevent accumulation of dust and shall be kept thoroughly wet during the work shifts;
(iv)a current of air sufficient to clear away the dust emitted by any machinery or operation and to dilute the dust concentration below the permissible limit, shall be maintained by means of general ventilation and if necessary, by local ventilation, so however that, as far as practicable, the velocity of air in any roadway or workplace shall not be such as to raise dust in the atmosphere;
(v)after blasting, no person shall enter working places unless sufficient time has elapsed for dust, smoke and fumes to be cleared by a current of air and the broken material shall not be moved unless it has been thoroughly made wet with water:
(vi)vehicles, tubs and conveyors used for transport of coal shall be maintained in good condition so as to minimise spillage or leakage and chutes, spiral conveyors, bins, tipplers conveyor, discharge points and skip loading and unloading installations shall be so controlled as to reduce the formation of dust to the minimum and be kept thoroughly wet with water unless it is already wet or other effective means of dust suppression are used; and
(vii)unless, owing to special difficulties, exempted in writing by Regional Inspector in that behalf and subject to such conditions as he might specify therein, water in pipes in sufficient quantity and under adequate pressure and independent of any pumping system, shall be provided ad maintained so as to get maximum efficiency in allaying of dust: