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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 4(2)(c) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

(c)persons have been designated as sponsor(s), manager and trustee under these regulations and all such persons are separate entities;