Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 1 in The Saurashtra Estate Acquisition Act, 1952 1. Short title, extent and commencement. (1)This Act may be called the Saurashtra Estates Acquisition Act, 1952.(2)It extends to the whole of Saurashtra.(3)It shall come into force at once.
