Madhya Pradesh High Court
Manish Singh vs The State Of Madhya Pradesh on 24 August, 2022
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 5152 of 2021 (MANISH SINGH Vs THE STATE OF MADHYA PRADESH) MCRC/47914/2021, MCRC/48211/2021, MCRC/52662/2021 Dated : 24-08-2022 Parties though their counsel.
Due to paucity of time, matters could not be taken-up. As jointly prayed, list on 01.09.2022. I.R., if any, shall continue till the next date of hearing.
(SANJAY DWIVEDI) JUDGE Sudesh SUDESH Digitally signed by SUDESH KUMAR SHUKLA DN: c=IN, o=HIGH COURT OF MADHYA PRADESH, ou=HIGH COURT OF MADHYA PRADESH, postalCode=482001, KUMAR st=Madhya Pradesh, 2.5.4.20=1d5e479f08e68eda8f9271dbbe2c 4bc3916264aec736f7c5f5885257f5eeaeb7, pseudonym=70EE703D36E97ABB20BA3C7 9C921929E09400A16, SHUKLA serialNumber=7D462390C18350EF7C4081 1B12AB45D82AF1259878762BAC356DCFA 877F02654, cn=SUDESH KUMAR SHUKLA Date: 2022.08.25 10:41:20 +05'30'