Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83] [Entire Act] State of Bihar - Subsection Section 83(c) in The Bihar irrigation Act, 1997 (c)makes any dam or other obstruction for the purpose of diverting or opposing the current of a river on the banks whereof are flood embankment, or refuses or neglects to remove any such dam or obstruction when so required by a Canal Officer;
