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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Karnataka - Subsection

Section 25(2)(xii) in Karnataka Janapada Vishwavidyalaya Act, 2011

(xii)to regulate, supervise and control the residence and discipline of the students of the University within the campus and its annexes and to promote their health and well being;