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Union of India - Section

Section 101 in The Central Reserve Police Force Rules, 1955

101. Accoutrements of Subordinate Officers .-(a) Swords and belts shall not be supplied to re-employed Commissioned Officers who are in possession of swords and Sam Browne belts of Infantry pattern.

(b)The Inspector-General may as a reward for exemplary service sanction the retention of his sword and Sam Browne belt.