Section 2(4) in Tamil Nadu Police Laws (Amendment and Validation) Act, 1979

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State of Tamilnadu - Subsection

Section 2(4) in Tamil Nadu Police Laws (Amendment and Validation) Act, 1979

(4)in section 9, -

(a)in the marginal heading, for the expression "Inspector-General", the expression "Director-General" shall be substituted;

(b)for the expression "Inspector-General" in both the places where it occurs, the expression "Director-General" shall be substituted;