Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 19 in The Assam Debt Conciliation Rules, 1937 19. Order to be noted in the order sheet. - If it is decided to proceed with the application the order under sub-sections (1) of Section 7 shall be recorded in the order sheet.
