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[Cites 0, Cited by 1769] [Entire Act]

Union of India - Section

Section 171 in The Motor Vehicles Act, 1988

171. Award of interest where any claim is allowed. - Where any Claims Tribunal allows a claim for compensation made under this Act, such Tribunal may direct that in addition to the amount of compensation simple interest shall also be paid at such rate and from such date not earlier than the date of making the claim as it may specify in this behalf.