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[Cites 0, Cited by 1] [Section 3(1)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(1)(c) in The Andhra Pradesh Prevention Of Anti-Social And Hazardous Activities Act, 1980

(c)that witnesses are not willing to come forward to give evidence against him by reason of apprehension on their part as regards the safety of their person or property;