Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 17 in Rules under the United Provinces Excise Act, 1910 17. Charas. - Charas is defined in Section 3 (21) (ii) of the United Provinces Excise Act and is in appearance a dark green or brownish paste of high consistency.
