Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Custom, Excise & Service Tax Tribunal

Cyber Towers vs Hyderabad-Ii on 14 October, 2020

                                               (1)


      CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
                REGIONAL BENCH AT HYDERABAD
                           Division Bench - Court No. - I


Sl.    Application No.
                         Appellant               Respondent     Impugned Order No.

No OR Appeal No. Order-in-Original No. 20/2012-(ServiceTax)- 1 ST/25295/2013 Associated Projects HYDERABAD-II Commr. dated 14.11.2012 Order-in-Original No. Ets Educational 13/2013-(Service Tax)- 2 ST/26691/2013 Services India Pvt HYDERABAD-I Commr. dated Ltd 18.02.2013 Order-in-Original No. Lumbini 11/2013-Adjn. ST- 3 ST/26968/2013 HYDERABAD-II Consturctions Ltd (Commr) dated 15.03.2013 Order-in-Original No. HYDERABAD- 20/2013-Adjn. ST- 4 ST/27382/2013 Kwality Insulations SERVICE TAX (Commr) dated 30.04.2013 Order-in-Original No. Rithwik Projects 5 ST/28562/2013 HYDERABAD-II 46/2013-Adjn (ST) Pvt Ltd Commr dated 28.10.2013 Seth Ghasisram Order-in-Original No. Gopikrishen 5/2006- (ST) dated Badruka 01.12.2006 6 ST/21520/2014 Educational HYDERABAD-II Society Unit Badruka Institute Of Foreign Trade Order-in-Original No. 10/2014-Adjn. (ST) 7 ST/22255/2014 Cyber Towers HYDERABAD-II Commr dated 31.03.2014 Order-in-Original No. National Institute HYD-EXCUS-002-COM- 8 ST/21700/2015 Of Rural HYDERABAD-II 001-15-16 dated Development 30.04.2015 Order-in-Original No. HYD-EXCUS-002-COM- 9 ST/30019/2016 Andhra Bank HYDERABAD-II 24-15-16 dated 29.09.2015 Order-in-Original No. Homecare HYD-SVTAX-000-COM- 10 ST/30355/2016 Maintenance HYDERABAD-I 27-15-16 dated Services 23.12.2015 Order-in-Original No. Caliber HYD-EXCUS-002-COM- 11 E/30702/2017 Technologies Pvt HYDERABAD-II 055-16-17 dated Ltd 28.02.2017 Order-in-Original No. Sri Venkateswara HYDERABAD- HYD-SVTAX-000-COM- 12 ST/30168/2017 Multiplexes Pvt Ltd SERVICE TAX 19-15-16 dated 24.05.2016 Order-in-Appeal No. HYD- Margadarsi HYDERABAD- SVTAX-000-APP-0360- 13 ST/30630/2017 Marketing Pvt Ltd SERVICE TAX 16-17-ST dated 09.03.2017 Order-in-Original No. Monica HYD-SVTAX-000-COM-

HYDERABAD-

14 ST/30815/2017 Broadcasting 222-16-17 dated SERVICE TAX Privatelimited 24.02.2017 (2) Order-in-Appeal No. HYD- The Indian Hotels SVTAX-HYC-APP-115-17- 15 ST/30519/2018 Hyderabad - G S T Co Ltd 18(APP-II) dated 20.02.2018 Order-in-Appeal No. HYD- Fountain Head 16 ST/30691/2018 Hyderabad - G S T SVTAX-HYD-AD1-042-17- Architect Pvt Ltd 18 dated 20.03.2018 Order-in-Appeal No. HYD- SVTAX-HYC-APP-04/18- 17 ST/30940/2018 Niharika Projects Hyderabad - G S T 19(APP-I) dated 12.04.2018 Order-in-Appeal No. HYD- Fountain Head SVTAX-HYC-APP-012-18- 18 ST/30985/2018 Hyderabad - G S T Architect Pvt Ltd 19(APP-I) dated 16.05.2018 Order-in-Appeal No. HYD- 19 ST/31089/2018 Andhra Bank Hyderabad - G S T SVTAX-HYC-APP-026-18- 19 dated 14.06.2017 Order-in-Appeal No. HYD- Butta Hospitalities Secunderabad - EXCUS-SC-AP2- 20 ST/31180/2018 Pvt Ltd GST 0050&0051-18-19 dated 29.06.2018 Order-in-Appeal No. HYD- Seven Hills EXCUS-HYC-APP-020-18- 21 E/30577/2019 Business Solutions Hyderabad - G S T 19 (APP-I) dated Limited 24.01.2019 Order-in-Original No. HYD-AUDIT-

Bharat Sanchar 22 ST/30177/2019 Hyderabad - G S T COMMISSIONER No.VIZ-

Nigam Limited EXCUS-02-2018 dated 30.11.2018 Order-in-Original No. Bloom Solutions HYD- EXCUS-AUDIT- 23 ST/30473/2019 Hyderabad - G S T Pvt Ltd COM-12-2018-19 dated 31.12.2018 Appearance:

For the Appellant None For the Respondent Departmental Representatives:
Shri N. Bhanu Kiran, C. Mallikarjun Reddy, A V L N Chary. Coram: Hon'ble Mr. P.V. SUBBA RAO), MEMBER (TECHNICAL) Hon'ble Mr. P. DINESHA, MEMBER (JUDICIAL) FINAL ORDER No. A/30944-30966/2020 Date of Hearing:14.10.2020 Date of Decision:14.10.2020 [ORDER PER: BENCH]
1. Learned Departmental Representative has submitted that in these cases the assessees applied under Sabka Vishwas (Legacy Dispute (3) Resolution) Scheme, 2019 and discharge certificates have been issued.

Accordingly, these appeals are dismissed as deemed to have been withdrawn as per Section 127(6) of the Finance (No.2) Act, 2019.

(Order dictated & pronounced in open court) (P. VENKATA SUBBA RAO) MEMBER (TECHNICAL) (P. DINESHA) MEMBER (JUDICIAL) Jaya