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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(k) in The Orissa Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2007

(k)"Joint Entrance Examination (JEE)" means entrance test conducted by the Policy Planning Body for all professional educational institutions, for determination of merit of the candidates followed by centralized counselling for the purpose of admission to such institution through a single window system;