Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 671(1)] [Section 671] [Entire Act] State of Uttar Pradesh - Subsection Section 671(1)(b) in Rules under the United Provinces Excise Act, 1910 (b)the quantity of denatured spirit, special denatured spirit, rectified spirit, absolute alcohol or extra natural alcohol to be exported.