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State of Andhra Pradesh - Section

Section 15 in Statutes of the National Institute of Technology, Andhra Pradesh, 2017

15. Travelling allowances and sitting fees.

- The Members of the Board and other authorities of the Institute and members of the Committees constituted under the Act or these Statutes or appointed by the Board and other authorities shall be entitled to travelling allowance, daily allowance and sitting fee for attending the meetings of the authorities and their Committees as laid down by the Board from time to time.