Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 13] [Entire Act] State of Tamilnadu - Subsection Section 13(8) in The Bharathiar University Act, 1981 (8)The Vice-Chancellor shall exercise such other powers and perform, such other duties as may be prescribed by statutes.
