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Central Administrative Tribunal - Lucknow

Ratnesh Kumar vs Chhabilendra Rout on 15 April, 2019

              CENTRAL ADMINISTRATIVE TRIBUNAL
                      LUCKNOW BENCH
                         LUCKNOW

Contempt Petition No. 74/2016 in

Original Application No. 00491 of 2014

                  This the 15th day of April, 2019

Hon'ble Ms. Jasmine Ahmed, Member - J
Hon'ble Mr. Devendra Chaudhry, Member - A
Ratnesh Kumar aged about 54 years S/o Sri Jagdish Prasad Yadav
working as Senior Administrative Officer, Indian Institute of
Sugarcane Research, Lucknow.

                                                     ............ Applicant

By Advocate: Sri Dharmendra Awasthi.

                              VERSUS

1.   Sri Chhabilendra Roul, Secretary, Indian Council of Agriculture
Research, Krishi Bhawan, New Delhi-110001.
2.    Sri Trilochan Mahapatra, Secretary, DARE & Director General,
Indian Council of Agruculture Research, Krishi Bhawan, New Delhi-
110001.
                                                ............ Respondents

By Advocate: Sri Ashok Kumar Srivastava

                        O R D E R (ORAL)

Delivered by: Hon'ble Ms. Jasmine Ahmed, Member - J Sri Dharmendra Awasthi present on behalf of the applicant. Sri Ashok Kumar Srivastava is present for the respondent.

2. Learned counsel for the applicant fairly states that the order of this Tribunal has been complied with.

3. Accordingly, the contempt petition is closed and notices stand discharged.




     (Devendra Chaudhry)                 (Jasmine Ahmed)
         Member (A)                         Member (J)

RK