Central Administrative Tribunal - Lucknow
Ratnesh Kumar vs Chhabilendra Rout on 15 April, 2019
CENTRAL ADMINISTRATIVE TRIBUNAL
LUCKNOW BENCH
LUCKNOW
Contempt Petition No. 74/2016 in
Original Application No. 00491 of 2014
This the 15th day of April, 2019
Hon'ble Ms. Jasmine Ahmed, Member - J
Hon'ble Mr. Devendra Chaudhry, Member - A
Ratnesh Kumar aged about 54 years S/o Sri Jagdish Prasad Yadav
working as Senior Administrative Officer, Indian Institute of
Sugarcane Research, Lucknow.
............ Applicant
By Advocate: Sri Dharmendra Awasthi.
VERSUS
1. Sri Chhabilendra Roul, Secretary, Indian Council of Agriculture
Research, Krishi Bhawan, New Delhi-110001.
2. Sri Trilochan Mahapatra, Secretary, DARE & Director General,
Indian Council of Agruculture Research, Krishi Bhawan, New Delhi-
110001.
............ Respondents
By Advocate: Sri Ashok Kumar Srivastava
O R D E R (ORAL)
Delivered by: Hon'ble Ms. Jasmine Ahmed, Member - J Sri Dharmendra Awasthi present on behalf of the applicant. Sri Ashok Kumar Srivastava is present for the respondent.
2. Learned counsel for the applicant fairly states that the order of this Tribunal has been complied with.
3. Accordingly, the contempt petition is closed and notices stand discharged.
(Devendra Chaudhry) (Jasmine Ahmed)
Member (A) Member (J)
RK