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Union of India - Section

Section 4 in The Sugarcane Cess (Validation) Act, 1961

4. Omission of section II of the Bombay Sugarcane Cess Act, 1948 .

Nothing in this Act shall be construed as validating section 11 of the Bombay Sugarcane Cess Act, 1948 and accordingly the said section shall be omitted. (Bombay Act LXXXII of 1948 .)