Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 419] [Entire Act] State of Goa - Subsection Section 419(7) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012 (7)The court may then hold the auction in the court premises or the assets may be sold by private sale.
