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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of West Bengal - Subsection

Section 26(7) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(7)As a part of mandatory reporting under rule 23, the clinical establishment shall generate and maintain such reports related to the public Health programmes mentioned under sub-rule (6) in such format containing such particular and submit such reports at such intervals to the licensing authority or any such authority as may be notified.