Supreme Court - Daily Orders
Nishigandha Ramchandra Naik vs The State Of Maharashtra on 16 December, 2020
Bench: Uday Umesh Lalit, Vineet Saran, S. Ravindra Bhat
ITEM NO.40 Court 4 (Video Conferencing) SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 8842/2020
(Arising out of impugned final judgment and order dated 06-03-2020
in WPL No. 302/2020 passed by the High Court Of Judicature At
Bombay)
NISHIGANDHA RAMCHANDRA NAIK Petitioner(s)
VERSUS
STATE OF MAHARASHTRA & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.67779/2020-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.67777/2020-EXEMPTION FROM
FILING AFFIDAVIT and IA No.67776/2020-APPROPRIATE ORDERS/DIRECTIONS
Date : 16-12-2020 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE VINEET SARAN
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Parties:
Mr. Vishwajit Sawant, Sr. Adv.
Mr. Ashish Wad, Adv.
Mr. Manoj wad, Adv.
Ms.Tamali Wad, Adv.
Mr. Sidharth Mahajan, Adv.
Ms. Sukriti Jaggi, adv.
Mr. Ajeyo Sharma, Adv.
Ms. Tanaya Patankar, Adv.
M/S. J S Wad And Co, AOR
Ms. Neela Gokhale, Adv.
Ms. Usha, Adv.
Ms. Anannya Ghosh, AOR
Mr. Rahul Chitnis, Adv.
Mr. Sachin Patil, AOR
Mr. Aaditya A. Pande, Adv.
Mr.Geo Joseph, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified List on 08.01.2021.
Digitally signed by Indu Marwah Date: 2020.12.16 18:51:55 IST Reason:(INDU MARWAH) (POONAM VAID) COURT MASTER (SH) COURT MASTER (NSH)