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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Chattisgarh - Subsection

Section 79(6) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(6)In all matters of foster family care, the prospective foster parents, the appropriate child and his or her own parents shall adequately be participated. The Child Welfare Committee shall be responsible for supervision to ensure the welfare of the child.