Supreme Court - Daily Orders
India Awake For Transparency vs Azim Hasham Premji on 14 February, 2023
ITEM NO.12 REGISTRAR COURT. 2 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. PAVANESH D.
IA 205391/2022, in SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s).
4280/2022
INDIA AWAKE FOR TRANSPARENCY Petitioner(s)
VERSUS
AZIM HASHAM PREMJI & ORS. Respondent(s)
(WITHDRAWAL OF CASE
IA No. 205391/2022 - WITHDRAWAL OF CASE / APPLICATION)
Date : 14-02-2023 These matters were called on for hearing today.
For Petitioner(s)
Petitioner-in-person
For Respondent(s)
UPON hearing the counsel through Video Conference, the
Court made the following
O R D E R
The Petitioner-in-person has filed an application seeking permission to withdraw SLP (Crl.) Diary No. 4280/2022.
Since the same is unregistered, the application is allowed and consequently, the petition is permitted to be withdrawn.
PAVANESH D. Registrar Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2023.02.16 17:00:13 IST Reason: pm