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Calcutta High Court

Lmj International Ltd vs Sleepwell Industries Co. Ltd. & Anr on 30 July, 2014

Author: Sanjib Banerjee

Bench: Sanjib Banerjee

                               GA No. 370 of 2013
                               CS No. 185 of 2011

                       IN THE HIGH COURT AT CALCUTTA
                   Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE



                                    LMJ INTERNATIONAL LTD.

                                          -Versus-

                                    SLEEPWELL INDUSTRIES CO. LTD. & ANR.

                                                                     Appearance:
                                                          Mr. Dhruba Ghosh, Adv.

                                                           Mr. D.N. Sharma, Adv.

       BEFORE:
       The Hon'ble JUSTICE SANJIB BANERJEE

Date : July 30, 2014.

The Court : The matter is released on my personal ground. Department and all parties concerned are to act on a signed photocopy of this order on the usual undertakings.

(SANJIB BANERJEE, J.) A/s.