Calcutta High Court
Lmj International Ltd vs Sleepwell Industries Co. Ltd. & Anr on 30 July, 2014
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
GA No. 370 of 2013
CS No. 185 of 2011
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
LMJ INTERNATIONAL LTD.
-Versus-
SLEEPWELL INDUSTRIES CO. LTD. & ANR.
Appearance:
Mr. Dhruba Ghosh, Adv.
Mr. D.N. Sharma, Adv.
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
Date : July 30, 2014.
The Court : The matter is released on my personal ground. Department and all parties concerned are to act on a signed photocopy of this order on the usual undertakings.
(SANJIB BANERJEE, J.) A/s.